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Delhi High Court - Orders

Mohit Chopra And Anr vs Union Of India And Anr on 25 January, 2019

Bench: Chief Justice, V. Kameswar Rao

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*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 445/2019 & CM APPL.2045-2046/2019
       MOHIT CHOPRA AND ANR.                  ..... Petitioners
                    Through: Mr. Ketan Madan, Adv.

                         versus

       UNION OF INDIA AND ANR.                    ..... Respondents
                     Through: Mr. P.S. Singh, Sr. Panel Counsel

       CORAM:
       HON'BLE THE CHIEF JUSTICE
       HON'BLE MR. JUSTICE V. KAMESWAR RAO
                    ORDER

% 25.01.2019 The Hon'ble Division Bench-I (Coram: Hon'ble the Chief Justice and HMJ V.Kameswar Rao) could not assemble today.

List on 04.02.2019.

BY ORDER (COURT MASTER) JANUARY 25, 2019 ns