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State of Rajasthan - Section

Section 58 in Rajasthan Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Rules, 2011

58. Repeal and saving.

- AII orders, instructions and circulars in relation to matters covered by these rules and in force immediately before the commencement of these rules are hereby repealed:Provided that any action taken under the orders, instructions and circulars, so repealed shall be deemed to have been taken under the provisions of these rules.Form-1(See rule 3)Application for Obtaining Disability Certificate by Persons With Disabilities