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[Cites 0, Cited by 0] [Section 45(3)] [Section 45] [Entire Act]

State of Tamilnadu - Subsection

Section 45(3)(b) in Tamil Nadu Pension Rules, 1978

(b)If a Government servant dies after completion of one year of qualifying service but before completing five years of qualifying service, the amount of death gratuity shall be equal to six times of his emoluments.