Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 753 in Police Regulations, Bengal , 1943 753. Re-vaccination of recruits. - All recruits shall be re-vaccinated as soon as they are enlisted and the date of re-vaccination shall invariably be noted on the command certificates for the information of the Principal when the recruits are despatched to the Training College.
