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[Cites 0, Cited by 0] [Section 295B(2)] [Section 295B] [Entire Act]

State of West Bengal - Subsection

Section 295B(2)(h) in West Bengal Municipal Corporation Act, 2006

(h)requirements of parts of buildings including plinth, habitabie room, kitchen, pantry, bathroom and water closet, loft, ledge, mezzanine floor, store room, garage, roof, basement, chimney; lighting and ventilation of room, parapet, wells, septic tanks and boundary wall,