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Kerala High Court

Alan Joseph vs Controller Of Examination on 20 September, 2012

Author: T.R.Ramachandran Nair

Bench: T.R.Ramachandran Nair

       

  

  

 
 
                   IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT:

              THE HONOURABLE MR.JUSTICE T.R.RAMACHANDRAN NAIR

        THURSDAY, THE 20TH DAY OF SEPTEMBER 2012/29TH BHADRA 1934

                          WP(C).No. 21860 of 2012 (F)
                            ---------------------------

PETITIONER:
-------------

          ALAN JOSEPH, AGED 24 YEARS
          S/O. JOSEPH XAVIER (LATE), THAIPPARAMBIL HOUSE
          MUNDAKKAYAM.P.O., KOTTAYAM DISTRICT.

          BY ADVS.SRI.T.S.RAJAN
                  SRI.GODWIN JOSE
                  SRI.VIVEK V. KANNANKERI

RESPONDENT:
--------------

          CONTROLLER OF EXAMINATION
          COCHIN UNIVERSITY OF SCIENCE AND TECHONOLOGY
          COCHIN UNIVERSITY.P.O.
          ERNAKULAM DISTRICT-682022.

BY SRI.P.M.A.KALAM,SC,COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY

         THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20-09-2012, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:



                T.R.RAMACHANDRAN NAIR, J.
         --------------------------------------------------
                 W.P.(C)No.21860 Of 2012
         --------------------------------------------------
       DATED THIS THE 20th DAY OF SEPTEMBER, 2012

                            JUDGMENT

The petitioner has completed his B.Tech from the Model Engineering College, Thrikkakara under the 1st respondent- University. He has appeared for the supplementary examination of the 5th Semester with Code No.506 "Micro Processor Based System Design" conducted on 29.6.2012. The prayer is to direct the University to publish the result of the examination within a time frame.

The learned Standing Counsel for the University submitted that the results will be published by the 3rd week of October, 2012. The same is recorded and the Writ Petition is disposed of accordingly.

Sd/-(T.R.RAMACHANDRAN NAIR, JUDGE) dsn