Delhi High Court - Orders
Rukshana & Anr vs State Gnct Of Delhi Represented By: Its ... on 7 April, 2021
Author: Mukta Gupta
Bench: Mukta Gupta
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 445/2021
RUKSHANA & ANR. ..... Petitioner
Represented by: Mr. Akhilendra Nath, Mr. A.K.
Sharma, Advs. with petitioners
in person.
versus
STATE GNCT OF DELHI REPRESENTED BY:
ITS SECRETARY & ORS. ..... Respondent
Represented by: Mr. Amit Peswani, Adv. for
Ms. Nandita Rao, ASC for
State with with Insp. Yogendra
Kumar, HC Manoj Kumar, PS
Kanjhawala.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
ORDER
% 07.04.2021
1. By this petition the petitioners had sought protection on the ground that they are major and have married of their own free will contrary to the wishes of the respondent No.3, the father of petitioner No.1 and other family members.
2. Parents of petitioner No.1 are present in Court and are identified by the investigating officer. They state that they have no objection to the marriage of the petitioners.
3. The petitioners who are also present in Court state that since the parties have talked to each other, the petitioners now have no apprehension of their security and do not wish to pursue the above-noted petition.
4. Petition is thus disposed of as infructuous.
Signature Not VerifiedW.P.(CRL) 445/2021 Page 1 ofSigned Digitally 2 By:JUSTICE MUKTA GUPTA Signing Date:07.04.2021 20:41:50
5. In case at any stage the petitioners approach the concerned SHO by filing a complaint, action thereon be taken in accordance with law.
6. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
APRIL 07, 2021 'ga' Signature Not Verified W.P.(CRL) 445/2021 Page 2 ofSigned Digitally 2 By:JUSTICE MUKTA GUPTA Signing Date:07.04.2021 20:41:50