Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 117] [Entire Act] State of Goa - Subsection Section 117(a) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012 (a)when the amount of reduction exceeds half of the value, the donee shall have the remainder in cash; and
