Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 16 in Tamil Nadu Hostels and Homes for Women and Children (Regulation) Rules, 2015 16. (i) Specify locations where the CCTV cameras have been installed. (ii)If not installed, action taken to install the same
