Section 52 in Protection of Plant Varieties and Farmers' Rights Rules, 2003
52. Application for revocation of protection granted to a breeder under section 34. - Any person may make an application to the Authority in Form PV-15 of the First Schedule, for revocation of protection granted to a breeder in respect of a variety on any of the grounds laid down under clauses (a) to (h) of section 34.
