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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(2)(b) in Bihar Inter-State Tourist Vehicles Rules, 1969

(b)being an omnibus, fails to comply with the requirements of sub-rules (3) and (4) of Rule 9 or has been, or is being, used in contravention of the provisions of sub-rule (1) and (2) of that Rule;