Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 124(6)] [Section 124] [Entire Act]

State of Jharkhand - Subsection

Section 124(6)(c) in Jharkhand Municipal Act, 2011

(c)to submit report to the Standing Committee every year and from time to time on such examination and scrutiny;