Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 2 in Telangana Irrigation Act, 1357 F. 2. Repeal of previous orders. - All Acts, rules and orders, in so far as they are repetitions of or in consistant with the provisions of this Act shall be deemed to be repealed from the date of commencement of this Act.
