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Supreme Court - Daily Orders

Air Corp.Sc/St Emp.Assn.Mumbai vs Union Of India on 15 September, 2017

Bench: S.A. Bobde, L. Nageswara Rao

                   ITEM NO.4                    COURT NO.7                 SECTION X

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

                   Writ Petition(Civil)    No.     14/2014

                   AIR CORP.SC/ST EMP.ASSN.MUMBAI                           Petitioner(s)

                                                        VERSUS

                   UNION OF INDIA & ORS.                                    Respondent(s)

                   (With   appln.(s)  for   ex-parte         stay,   permission     to   file
                   additional documents and stay)

                   Date :15-09-2017 This petition was called on for hearing today.

                   CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO

                   For Petitioner(s)      Mr. Nitin Meshram, Adv.
                                          Mr. Ranbir Singh Yadav, AOR

                   For Respondent(s)      Ms.   Nina Gupta, Adv.
                                          Ms.   Palak Chadha, Adv.
                                          Mr.   Chitresh, Adv.
                                          Mr.   Mudit Sharma, AOR

                         UPON hearing the counsel the Court made the following
                                              O R D E R

In view of letter circulated by learned counsel for the petitioner, list the matter after two weeks.




                         [ Charanjeet Kaur ]             [ Indu Kumari Pokhriyal ]
                            A.R.-cum-P.S.                      Branch Officer




Signature Not Verified

Digitally signed by
CHARANJEET KAUR
Date: 2017.09.15
17:08:28 IST
Reason: