Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 137 in National Company Law Tribunal Rules, 2016

137. Form of oath or affirmation to witness.

- Oath shall be administered to a witness in the following form :" I do swear in the name of God/solemnly affirm that what I shall state shall be truth, the whole truth and nothing but the truth".