Gujarat High Court
L H Of Decd. Madhavsinh Parshottambhai ... vs L H Of Decd. Ramlal Lallubhai on 30 September, 2019
Author: A. P. Thaker
Bench: A. P. Thaker
C/CRA/259/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CIVIL REVISION APPLICATION NO. 259 of 2018
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L H OF DECD. MADHAVSINH PARSHOTTAMBHAI LODHA & 1 other(s)
Versus
L H OF DECD. RAMLAL LALLUBHAI
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Appearance:
MR KV SHELAT(834) for the Applicant(s) No. 1
MR. SHYAM K SHELAT(6552) for the Applicant(s) No. 1
for the Opponent(s) No. 1
SAQUIB S ANSARI(7152) for the Opponent(s) No. 1.1,1.2,1.3,1.4,1.5
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CORAM: HONOURABLE DR.JUSTICE A. P. THAKER
Date : 30/09/2019
ORAL ORDER
Mr. Love Modi, learned advocate for Mr. Shelat, learned advocate for applicant seeks time. At his request matter is adjourned.
S.O. to 25.10.2019.
(A. P. THAKER, J) saj Page 1 of 1 Downloaded on : Wed Oct 02 20:30:20 IST 2019