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Gujarat High Court

L H Of Decd. Madhavsinh Parshottambhai ... vs L H Of Decd. Ramlal Lallubhai on 30 September, 2019

Author: A. P. Thaker

Bench: A. P. Thaker

            C/CRA/259/2018                                          ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/CIVIL REVISION APPLICATION NO. 259 of 2018

==========================================================
      L H OF DECD. MADHAVSINH PARSHOTTAMBHAI LODHA & 1 other(s)
                                 Versus
                    L H OF DECD. RAMLAL LALLUBHAI
==========================================================
Appearance:
MR KV SHELAT(834) for the Applicant(s) No. 1
MR. SHYAM K SHELAT(6552) for the Applicant(s) No. 1
for the Opponent(s) No. 1
SAQUIB S ANSARI(7152) for the Opponent(s) No. 1.1,1.2,1.3,1.4,1.5
==========================================================

  CORAM: HONOURABLE DR.JUSTICE A. P. THAKER

                                Date : 30/09/2019

                                 ORAL ORDER

Mr. Love Modi, learned advocate for Mr. Shelat, learned advocate for applicant seeks time. At his request matter is adjourned.

S.O. to 25.10.2019.

(A. P. THAKER, J) saj Page 1 of 1 Downloaded on : Wed Oct 02 20:30:20 IST 2019