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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(11) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017

(11)Modification of the certificate of registration in this rule shall be permitted for the following, namely:-
(a)errors in the certificate of registration; and
(b)a change in the goods to be stored in the warehouse.