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[Cites 0, Cited by 0] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(2) in The Patent Rules, 2003

(2)The Controller shall also enter in the register of patents particulars regarding proceedings under the Act before the [Controller or Appellate Board or the Courts] [ Substituted by S.O. 1418(E), dated 28.12.2004, for " Controller or the Courts" (w.e.f. 1.1.2005).] in respect of every patent.