Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Odisha - Subsection Section 80(2) in The Board's Excise Rules, 1965 (2)They should arrange to take delivery of consignments of spirit immediately on their arrival at the railway station or at any other place of receipt, as necessary, and to transport the same to the warehouses without delay.
