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[Cites 0, Cited by 23] [Section 77] [Entire Act]

State of Punjab - Subsection

Section 77(a) in The Punjab State Election Commission Act, 1994

(a)where he, in addition to claiming declaration that the election of all or any of the returned candidates is void, claims a further declaration that he himself or any other candidate has been duly elected, all the contesting candidates and where no such further declaration is claimed, all the returned candidates; and