Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(a) in The Oudh Laws Act, 1876 (a)to exist in all village- communities, however constituted, and whether proprietary or under- proprietary, and in the cases referred to in section 40 of the Oudh Land- revenue Act, 1 (17 of 1876 ) and
