Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Punjab - Subsection

Section 35(9) in The Punjab Probation of Offenders Rules, 1962

(9)such other records as may be directed to be maintained by Chief Controlling Authority.IX - Miscellaneous