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State of Punjab - Section

Section 35 in The Punjab Agricultural Produce Markets (Election to Market Committees), Rules 1961

35. Final authority for interpretation of these rules.

- If any question arises regarding the interpretation of these rules [-] [Deleted 'otherwise than in connection with an election petition which has actually presented' vide Notification No. GSR/164/PA/23/61/S-43/Amd (2) 63 dated 28.6.1963.] it shall be referred by the person interested, or the official concerned, to the Deputy Commissioner for decision. The Deputy Commissioner, if he thinks fit, may refer the question to the Government, whose decision shall be final.