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State of Haryana - Section

Section 15B in The Punjab Agricultural Produce Markets (General) Rules, 1962

15B. [ Emoluments and other allowances of the Chief Administrator. [Added by Haryana Government notification No. G.S.R. 13/P.A. 23/61/S.43/Amd(1)81. Dated 3rd February, 1981.]

(1)In case an officer of the Government is appointed as the Chief Administrator of the Board, in addition to his own duties, he shall continue to draw the same emoluments which he would have drawn in Government service.
(2)In case an officer of the Government is appointed as a wholetime Chief Administrator of the Board he shall be treated to be on deputation and shall receive such emoluments and other allowances as are admissible to him under normal Government rules.]