Calcutta High Court (Appellete Side)
Anil Kumar Barman vs Mr. Subhendu Basu on 4 September, 2023
Author: Suvra Ghosh
Bench: Suvra Ghosh
04.09.2023 rc/ct.no.10 Item No.02 CPAN No. 143 of 2023 in WPA No. 20106 of 2021 Anil Kumar Barman Versus Mr. Subhendu Basu Mrs. Anindita Majumder ...for the petitioner/applicant Mr. Mrinal Kanti Ghosh...for the alleged contemnor On the prayer of the applicant/petitioner the matter is adjourned.
Let this matter appear under the same heading on September 19, 2023.
(Suvra Ghosh,J)