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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(2) in The Railways (Opening for Public Carriage of Passengers) Rules, 2000

(2)Where the Commissioner feels that it is necessary for the purpose of inspection and to see whether any riveting has been properly and efficiently executed, he may order the cutting out any rivets and may also order the dismantling of any part of the structure of the bridge for more detailed examination.