Section 15 in Bihar Biological Diversity Rules, 2017
15. Appointment of expert Committee by the Board and their entitlements.
(1)The Board may constitute any number of Committees, for such purposes as it may deem fit, consisting wholly of the members or wholly of other persons or partly of the members or partly of other persons.(2)The non-government Members of the Committee other than the members of the Board shall be paid such fees and allowances for attending the meetings as the Government may deem fit.
