Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(a) in Destructive Insects and Pests Act, 1914 (a)"crops" includes all agricultural or horticultural crops [and all trees, bushes or plants] [Substituted by s.3 of Act 6 of 1938, for "and trees or bushes"];
