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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(h) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002

(h)to hold elections before the expiry of the term of office of the members of the Council or in any case with a period of six months after the date of expiry of such term;