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State of Rajasthan - Section

Section 78 in The Rajasthan Excise Rules, 1956

78. Magistrate to send the articles to Excise Officer.

- A Magistrate passing, under this Act an order of confiscation of any excisable articles or any receptacle, packet or cover or any animal, cart, vessel, raft or other conveyance shall make it over to the Assistant Excise Commissioner concerned.