Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] State of West Bengal - Subsection Section 90(2) in The Howrah Improvement Act, 1956 (2)Whenever the Board decide to lease or sell any land acquired by them under this Act from any person, they shall give notice by advertisement in local newspapers.
