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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(2) in The Shree Sai Baba Sansthan Trust (Shirdi) Act, 2004

(2)A member may, by writing under his hand addressed to the State Government, and a copy to the Chairman, resign his membership:Provided that, such resignation shall not take effect until it is accepted by the State Government.