Supreme Court - Daily Orders
Securities And Exchange Board Of India vs Pacl Ltd. on 5 November, 2015
Bench: Chief Justice, Arun Mishra
ITEM NO.803 COURT NO.1 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1747/2015
SECURITIES AND EXCHANGE BOARD OF INDIA Petitioner(s)
VERSUS
PACL LTD. AND ANR. Respondent(s)
Date : 05/11/2015 This petition was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr.Chander Uday Singh, Sr.Adv.
Mr.Pratap Venugopal, Adv.
Mr.Gaurav Nair, Adv.
Ms.Niharika, Adv.
Ms.Titisha Mukherjee,Adv.
for M/s. K. J. John & Co.,Advs.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List on 16th November, 2015 before an appropriate Bench.
(G.V.Ramana) (Vinod Kulvi) AR-cum-PS Asstt.Registrar (Listing proforma enclosed) Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2015.11.07 11:04:57 IST Reason: