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[Cites 0, Cited by 0] [Section 151(1)] [Section 151] [Entire Act]

State of Odisha - Subsection

Section 151(1)(b) in The Orissa Motor Vehicles Rules, 1993

(b)one person placed at or rear of the last trailer in such a position, as to be able to have a clear view of the road in rear of the trailer, to signal to the drivers of overtaking vehicles and to communicate with the driver drawing motor vehicle;