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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Madhya Pradesh - Subsection

Section 23(xv) in The M.P. Sthaniya Nidhi Sampariksha Niyam, 1974

(xv)concluding remarks giving a resume of the important issues dealt in the report and the Auditor's opinion regarding the state of the accounts as a whole.