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Union of India - Section

Section 2 in The National Waterway (Kakinada-Puducherry Stretch Of Canals And The Kaluvelly Tank, Bhadrachalam-Rajahmundry Stretch Of River Godavari And Wazirabad-Vijayawada Stretch Of River Krishna) Act, 2008

2. Declaration of certain stretches of rivers and canals as National Waterway.

-The Kakinada-Puducherry stretch of canals comprising of Kakinada canal, Eluru canal, Commamur canal, Buckingham canal and the Kaluvelly tank, Bhadrachalam-Rajahmundry stretch of river Godavari and Wazirabad-Vijayawada stretch of river Krishna, the limits of which are specified in the Schedule, is hereby declared to be a National Waterway.