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[Cites 0, Cited by 0] [Section 16B(2)] [Section 16B] [Entire Act]

State of Tamilnadu - Subsection

Section 16B(2)(b) in Multi-Storeyed and Public Buildings Rules, 1973

(b)if the owner or occupier of the building fails to provide rain-water harvesting structure on or before the 10th October 2003, the water supply connection provided to such building shall be disconnected till rain-water harvesting structure is provided.]