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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(j) in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

(j)"National Numbering Plan" means the National Numbering Plan 2003, or, any such plan, made subsequently by the Government of India, Ministry of Communications and Information Technology, Department of Telecommunication;