Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] NCT Delhi - Subsection Section 1(3) in Punjab Relief of Indebtedness Act, 1934 (3)This Act shall come into force on such [date] [20-11-1937, vide Notification No. B76-37 LSG R & A.] as the Chief Commissioner may, by notification, appoint in this behalf.
