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NCT Delhi - Section

Section 9 in The Delhi Lands Reforms Act, 1954

9. Power to make rules.

- The Chief Commissioner may make rules [*] [For Delhi Land Reforms Rules, 1954, see Notification No. F.3 (16)/54-GA and R dated the 11th November, 1954 published in the Delhi State Gazette, Pt. V. p. 27 dated 20th January, 1955] for the purpose of carrying into effect the provisions of this chapter.