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[Cites 0, Cited by 0] [Section 101] [Entire Act]

State of Nagaland - Subsection

Section 101(1) in Nagaland Municipal Act, 2001

(1)The Chief Officer of Municipality shall prepare in each year a budget estimate along with an Establishment Schedule of the Municipality for ensuing year, which shall be an estimate of the income and expenditure of the municipality;