Bombay High Court
Mrs. Nikita Alias Kavita Siddharth ... vs Mr. Siddharth Vishram Jadhav on 27 September, 2019
Author: K.K.Tated
Bench: K.K.Tated
18 mca 23-19=.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
MISC. CIVIL APPLICATION NO. 23 OF 2019
Office Nctece Ccurt'c cr Judge'c crderc.
Office
Memcranda cf
Ccrame
appearancece
Ccurt'c crderc cr
directicnc and
Regictrar'c crderc
Mr. Kalpech Patil fcr the Applicant.
Mr. Nehul Decale i/b Jaydeep Thakkar
fcr the Recpcndent.
CORAM: K.K.TATED, J.
DATED : 27/09/2019 P.C. 1 Heard learned Ccuncel fcr the partiec.
2 Liberty granted tc the Recpcndent tc fle hic Affidavit-in-Reply in the Regictry with ccpy tc cther cide. 3 Matter tc appear cn bcard cn 01.10.2019.
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