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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1) in The National Trust For Welfare Of Persons With Autism, Cerebral Palsy, Mental Retardation And Multiple Disabilities Rules, 2000

(1)The record of the names of the Members who attend the meeting and of the proceedings shall be kept in a book to be maintained for that purpose by the Member-Secretary.