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State of Uttar Pradesh - Section

Section 95 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

95. Correctness of entry on tenure-holder's death [Para 51-A of Land Records Manual].

- Chairman of Bhumi Prabandhak Samiti or in his absence any member thereof, who has been duly authorised by its resolution, shall sign or affix his thumb-impression on the diary of the Lekhpal in token of the correctness of the entry relating to a tenure-holder's death and the name of his successor, if any, under Para 51-A of the Land Records Manual. [See Nazim Husain's U.P. Land Record Manual (Part 1 to 11)].