Section 4 in The Orissa Payment of Wages Rules, 1936
4. Register of deductions for damage or loss.
- [In every factory in which deduction for damage or loss and advances are made the pay master shall maintain a Register required by Sub-section (2) of Section 10 in Form-I] [Substituted vide O.G.E. No. 421 dated 23.3.2009.].
