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Delhi High Court - Orders

M/S Driplex Water Engineering Private ... vs Ntpc Limited on 10 April, 2023

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                 $~21
                 *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                 +        OMP (ENF.) (COMM.) 99/2021, EX.APPL.(OS) 670/2021 &
                          EX.APPL.(OS) 874/2021

                          M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
                                                                              ..... Decree Holder
                                             Through:       Mr. Vikram Nandrajog (Through VC)
                                                            and Mr. Sheetesh Khanna, Advocates

                                             versus

                          NTPC LIMITED                                    ..... Judgement Debtor
                                             Through:       Mr. Ojusya Joshi, Advocate (Through
                                                            VC)

                          CORAM:
                          HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                             ORDER

% 10.04.2023 At joint request of learned counsel for the parties, list on 18 th May, 2023.

CHANDRA DHARI SINGH, J APRIL 10, 2023 Dy/as Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:11.04.2023 18:35:10