Delhi High Court - Orders
M/S Driplex Water Engineering Private ... vs Ntpc Limited on 10 April, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 99/2021, EX.APPL.(OS) 670/2021 &
EX.APPL.(OS) 874/2021
M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
..... Decree Holder
Through: Mr. Vikram Nandrajog (Through VC)
and Mr. Sheetesh Khanna, Advocates
versus
NTPC LIMITED ..... Judgement Debtor
Through: Mr. Ojusya Joshi, Advocate (Through
VC)
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 10.04.2023 At joint request of learned counsel for the parties, list on 18 th May, 2023.
CHANDRA DHARI SINGH, J APRIL 10, 2023 Dy/as Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:11.04.2023 18:35:10