Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 69] [Entire Act]

State of Gujarat - Subsection

Section 69(a) in The Bombay Public Trusts Act, 1950

(a)the general superintendence of the administration and carrying out the purposes of this Act under section 3;