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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Chattisgarh - Subsection

Section 38(v) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(v)appointment of Comptroller, Registrar, Deans, Directors and other officers of the University, their powers and duties and the emoluments, terms and conditions of their service;