Kerala High Court
C.Nalini vs The Village Officer on 12 April, 2019
Author: A.Muhamed Mustaque
Bench: A.Muhamed Mustaque
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
FRIDAY, THE 12TH DAY OF APRIL 2019 / 22ND CHAITHRA, 1941
WP(C).No. 12082 of 2019
PETITIONER:
C.NALINI,
AGED 85 YEARS
D/O.KUTTY PARUAMMA
CHERUPARAMBATH HOUSE
CHILAVANNOOR, ELAMKULAM VILLAGE
KADAVANTHRA P.O., KANAYANNUR TALUK
ERNAKULAM DISTRICT, PIN 682 020.
BY ADVS.
SRI.JOSEPH GEORGE
SMT.NICEY A. MENON
RESPONDENTS:
1 THE VILLAGE OFFICER,
ELAMKULAM VILLAGE
KADAVANTHRA P.O.
ERNAKULAM DISTRICT, PIN 682 020.
2
THE ADDITIONAL TAHSILDAR (L.R.)
TALUK OFFICE KANAYANNUR TALUK
ERNAKULAM DISTRICT, PIN 682 035
3 THE DISTRICT COLLECTOR
COLLECTORATE, KAKKANADU P.O.
ERNAKULAM DISTRICT, PIN 682 030.
SRI.S.GOPINATHAN, SR.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.04.2019, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) No.12082/2019 2
JUDGMENT
The petitioner approached the first respondent for issuance of ROR certificate. Exhibits-P3 and P3(a) are the applications. There shall be a direction to the first respondent to act on the application within a period of three weeks.
The Writ Petition is disposed of as above.
Sd/-
A.MUHAMED MUSTAQUE JUDGE W.P.(C) No.12082/2019 3 APPENDIX PETITIONER'S EXHIBITS :
EXT.P1 : TRUE PHOTOCOPY OF LAND TAX RECEIPT DATED 6.4.2018 ISSUED BY THE VILLAGE OFFICER, ELAMKULAM VILLAGE.
EXT.P2: TRUE PHOTOCOPY OF POSSESSION AND NON ATTACHMENT CERTIFICATE DATED 27.10.2018 ISSUED BY THE VILLAGE OFFICER, ELAMKULAM VILLAGE.
EXT.P3: TRUE PHOTOCOPY OF THE APPLICATION FOR ROR DATED 23.3.2019 SUBMITTED BY THE PETITIONER BEFORE THE VILLAGE OFFICER, ELAMKULAM VILLAGE IN RESPECT OF PROPERTY IN SY.NO.609/3 OF ELAMKULAM VILLAGE.
EXT.P3(a):TRUE PHOTOCOPY OF THE APPLICATION FOR ROR DATED 23.3.2019 SUBMITTED BY THE PETITIONER BEFORE THE VILLAGE OFFICER, ELAMKULAM VILLAGE IN RESPECT OF THE PROPERTY IN SY.NO.612/4 OF ELAMKULAM VILLAGE.
EXT.P4: TRUE PHOTOCOPY OF THE ACKNOWLEDGMENT DATED 23.3.2019 ISSUED BY THE VILLAGE OFFICER, ELAMKULAM VILLAGE.
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