Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92C] [Entire Act] Union of India - Subsection Section 92C(a) in Motor Vehicles Act, 1939 (a)permanent privation of the sight of either eye or the hearing of either ear, or privation of any member or joint; or
